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State of Rajasthan - Section

Section 22 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

22. [ Arrangement of Government business. [Whole Rule 22 substituted by item 12, amending rules vide Notification S.O. 118, Published in Rajasthan Gazette Extraordinary Part IV-C(1), dated 1-9-1981 page 295 (1) 46.]

- On days allotted for the transaction of Government business, such business shall have precedence and the Secretary shall arrange that business in such order as may be determined by the House on the recommendation of the Business Advisory Committee.]