Calcutta High Court (Appellete Side)
Mackintosh Burn Limited vs Driplex Water Engineering Pvt. Ltd on 5 July, 2023
Author: Shampa Sarkar
Bench: Shampa Sarkar
July 5, 2023 Sl. No.21 Court No.19 s.biswas CO 1502 of 2023 Mackintosh Burn Limited vs. Driplex Water Engineering Pvt. Ltd. Mr. Anruddha Chatterjee Ms. Pooja Agarwal ... for the petitioner Keeping the point of jurisdiction of this court open, let this revisional application appear on July 20, 2023 at 2 p.m. Service of the revisional application upon the opposite party. Affidavit of service to be filed on the next date. The petitioner may pray for adjournment of the proceeding in the meantime before the learned arbitrator.
(Shampa Sarkar, J.)