Section 80IC(8)(x) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 80IC(8)] [Section 80IC] [Entire Act]

Union of India - Subsection

Section 80IC(8)(x) in The Income Tax Act, 1961

(x)"Theme Park" means such parks, which the Board, may, by notification in the Official Gazette, specify in accordance with the scheme framed and notified by the Central Government.]

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Union of India - Subsection

Section 80IC(8)(x) in The Income Tax Act, 1961