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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(5) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(5)Nothing contained in this rule shall prevent any candidate from being nominated by more than one nomination paper for anyone election:Provided that not more than four nomination papers shall be presented by, or on behalf of, any candidate for anyone election.