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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(a) in The Haryana State Legal Service Authority Rules, 1995

(a)an eminent social worker who is engaged in the upliftment of the weaker sections of the people; including Scheduled Castes, Schedules Tribes, Women, Children, Rural and Urban Labour; or