Rajasthan High Court - Jodhpur
Banwari Lal & Anr vs State Of Raj. & Ors on 29 October, 2013
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
1
S.B. CIVIL WRIT PETITION NO.8701/2009
Banwari Lal & Anr.
Vs.
State of Rajasthan & Ors.
Date of Order : 29.10.2013
PRESENT
HON'BLE MR. JUSTICE VIJAY BISHNOI
Mr. Santosh Choudhary for petitioners. Ms. Meenu Purohit for Dr. G.R. Kalla, Government Counsel.
The controversy involved in this writ petition is squarely covered by the decision dated 21st Oct., 2013 rendered by this Court in S.B. Civil Writ Petition NO.10339/2012 (Tilok Singh & Ors. Vs. State of Rajasthan & Ors.) and 89 other connected writ petitions.
In view of above, this writ petition is also disposed in terms of the aforesaid judgment dated 21st Oct., 2013.
[VIJAY BISHNOI],J.
Babulal/ 92