Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(2)(g) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(g)charging or remitting of costs and fees under this Act and fixing of the amount or the scale of such costs and fees;