Section 1 in Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015
1. Short Title, Extent and Commencement.
(1)These rules may be called the Bihar Panchayat Raj Institutions (Conduct of Business) Rules, 2015(2)It shall extend to the whole of the State of Bihar.(3)It shall come into force from the date of its notification in the Official Gazette.
