Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act] State of Tamilnadu - Subsection Section 32(3)(B) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (B)Membership Register and Records. - Registers relating to membership are specified under rule 4.