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[Cites 0, Cited by 0] [Section 18(12)] [Section 18] [Entire Act]

State of Andhra Pradesh - Subsection

Section 18(12)(f) in Dr. Abdul Haq Urdu University Act, 2016

(f)appoint teachers of the University, of and above the rank of Assistant Professor, on the recommendations of a Selection Committee constituted for the purpose: