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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(2)(a) in The Telecom Regulatory Authority Of India Act, 1997

(a)the salary and allowances payable to and the other conditions of service of the Chairperson and members under sub-section (5) of section 5;
(aa)the allowance payable to the part-time members under sub-section (6A) of section 5;