Allahabad High Court
The Commissioner Of Income Tax, ... vs M/S Abhinav Hire Purchase (Pvt.) Ltd. on 1 February, 2010
Bench: Rajes Kumar, Subhash Chandra Nigam
Court No. - 37 Case :- INCOME TAX APPEAL DEFECTIVE No. - 250 of 2006 Petitioner :- The Commissioner Of Income Tax, Moradabad And Another Respondent :- M/S Abhinav Hire Purchase (Pvt.) Ltd. Petitioner Counsel :- S.C. Hon'ble Rajes Kumar,J.
Hon'ble Subhash Chandra Nigam,J.
Admit on the following substantial questions of law mentioned in the memorandum of appeal.
Connect with Income Tax Appeal nos. 401 of 2006 and 417 of 2006.
Party is represented by Sri U.C. Mishra, Advocate.
Order Date :- 1.2.2010 OP