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Supreme Court - Daily Orders

Shailendra Rajdev Pasvan vs The State Of Gujarat on 21 November, 2017

Bench: N.V. Ramana, S. Abdul Nazeer

     ITEM NO.20                                COURT NO.9                SECTION II-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Criminal Appeal                 No(s).    333-334/2017

     SHAILENDRA RAJDEV PASVAN & ORS.                                      Appellant(s)

                                                      VERSUS

     THE STATE OF GUJARAT                                                 Respondent(s)

     (WITH SUSPENSION OF SENTENCE ON IA 3058/2017
     WITH GRANT OF BAIL ON IA 3059/2017
     WITH EXEMPTION FROM FILING O.T. ON IA 3060/2017
     WITH SUSPENSION OF SENTENCE ON IA 3078/2017
     WITH GRANT OF BAIL ON IA 3080/2017
     WITH EXEMPTION FROM FILING O.T. ON IA 3082/2017
     WITH EXEMPTION FROM FILING O.T. ON IA 3084/2017
     WITH [PERMISSION TO FILE ANNEXURES] ON IA 3086/2017)

     Date : 21-11-2017 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE N.V. RAMANA
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Appellant(s)
                                       Mrs. Mona K. Rajvanshi, AOR
                                       Mr. Anurag Kakshyap, Adv.
                                       Tajaswina Sagar, Adv.
     For Respondent(s)
                                       Ms. Jesal Wahi, Adv.
                                       Ms. Shodhika Sharma, Adv.
                                       For Ms. Hemantika Wahi, AOR

                                       Mr.    P. S. Sudheer, AOR
                                       Mr.    Rishi Maheshwari, Adv.
                                       Ms.    Shruti Jose, Adv.
                                       Mr.    Avinash Das, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Post these appeals in usual course.

Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2017.11.21

(SUKHBIR PAUL KAUR) (RENUKA SADANA) 13:11:04 PKT Reason:

AR CUM PS ASST.REGISTRAR