Supreme Court - Daily Orders
Shailendra Rajdev Pasvan vs The State Of Gujarat on 21 November, 2017
Bench: N.V. Ramana, S. Abdul Nazeer
ITEM NO.20 COURT NO.9 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 333-334/2017
SHAILENDRA RAJDEV PASVAN & ORS. Appellant(s)
VERSUS
THE STATE OF GUJARAT Respondent(s)
(WITH SUSPENSION OF SENTENCE ON IA 3058/2017
WITH GRANT OF BAIL ON IA 3059/2017
WITH EXEMPTION FROM FILING O.T. ON IA 3060/2017
WITH SUSPENSION OF SENTENCE ON IA 3078/2017
WITH GRANT OF BAIL ON IA 3080/2017
WITH EXEMPTION FROM FILING O.T. ON IA 3082/2017
WITH EXEMPTION FROM FILING O.T. ON IA 3084/2017
WITH [PERMISSION TO FILE ANNEXURES] ON IA 3086/2017)
Date : 21-11-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s)
Mrs. Mona K. Rajvanshi, AOR
Mr. Anurag Kakshyap, Adv.
Tajaswina Sagar, Adv.
For Respondent(s)
Ms. Jesal Wahi, Adv.
Ms. Shodhika Sharma, Adv.
For Ms. Hemantika Wahi, AOR
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Ms. Shruti Jose, Adv.
Mr. Avinash Das, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post these appeals in usual course.
Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2017.11.21(SUKHBIR PAUL KAUR) (RENUKA SADANA) 13:11:04 PKT Reason:
AR CUM PS ASST.REGISTRAR