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State of Karnataka - Section

Section 41 in The Karnataka Tank Conservation and Development Authority Act, 2014

41. Officers of Government, Local authorities, etc, to assist.

- All officers of the Government, any local or other authority or water user society or Association shall render such help and assistance and furnish such information to the Authority as it may require for the discharge of its functions, and shall make available to the Authority or any other officer authorized in this behalf for inspection and examination such records, maps, plans and other documents as may be necessary for the discharge of its functions.