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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(1)(e) in U.P. State Commission for Backward Classes Act, 1996

(e)to present to the State Government annually and at such other times as the Commission may deem fit, reports upon the working of those safeguards;