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[Cites 0, Cited by 0] [Section 134(5)] [Section 134] [Entire Act]

State of Maharashtra - Subsection

Section 134(5)(c) in Maharashtra Public Universities Act, 2016

(c)the development and programme fund shall be utilized in the manner consistent with the object of the programme and as per guidelines of the funding agency on expenditure and audit, to be granted and approved by the Management Council.