Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 13] [Entire Act] State of Punjab - Section Section 4 in The Punjab Agricultural Produce Markets Act, 1961 4. [Advisory committee...Omitted.] [Omited vide Punjab Act No. 13 of 1979.]
