Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Newspapers (Price Control) Act, 1972 (2)Save as otherwise provided by an order made under clause (a) or clause (b) of sub- section (1), the order of the Central Government under sub- section (1) of section 3 shall be final.
