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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Maharashtra - Subsection

Section 99(3)(f) in Maharashtra Public Universities Act, 2016

(f)one student each from (a) National Service Scheme, (b) National Cadet Corps, (c) Sports and (d) Cultural activities, nominated by the Principal from the students who are engaged in National Service Scheme, National Cadet Corps, Sports and Cultural activities, respectively, on the basis of prescribed criteria ;