[An advance for purchase of a Bicycle may be granted to any officer or servant who holds a permanent appointment under the Council, once in his service period. The amount that may be advanced shall not exceed rupees six hundred.] [Substituted vide H.U.D. Department Notification No.3313/12.10.93, S.R.O. No.974/1993. w.e.f. 13.10.1993.]
