Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(4) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(4)All the registers, records and notices maintained under the Act or rules shall be produced on demand before the Inspector or Joint Labour Commissioner (Headquarters) or any other authority under the Act or any person authorised in that behalf by the State Government.