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[Cites 0, Cited by 0] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(iii) in The General Rules (Civil), 1957

(iii)the Nazir of an outlying Munsif or of a Civil Judge with headquarters in an outlying District, and the Nazir of the Court of Small Causes, Lucknow City;