Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(ii) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(ii)The memory in a meter shall not get "erased" after reading or retrieving data through CMRI. Data shall be stored on first in first out basis for a minimum of 75 days.