Section 5 in The U.P. Co-Operative Department Ministerial Service Rules, 1977
5. Sources of recruitment.
- Recruitment to the various categories of posts in the service, whether in substantive, temporary or officiating capacity shall be made from the following sources:(1)Head Assistant - By promotion from amongst Head Clerks of Head Office.(2)Head Clerks (Head Office) - By promotion from amongst Noters and Drafters and Head Clerks of subordinate offices.(3)Noters and Drafters and Head Clerks of subordinate offices- By promotion from amongst Senior Clerks.(4)Senior Clerks - By promotion from amongst Junior Clerks including routine clerks and typists.(5)Junior Clerks including Routine Clerks and typist - (1) By appointment of paid Apprentices.(2)By promotion from amongst High School pass Class IV employees in accordance with the orders of Government issued from time to time.Note - The orders in force at the time of the commencement to these rules are given in Appendix 'B'.(6)Paid Apprentices - By direct recruitment in accordance with the Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975.(7)Selection Grade Stenographer - By promotion from amongst Senior Grade Stenographers.(8)Senior Grade Stenographers - By promotion from amongst Junior Grade Stenographers.(9)Junior Grade Stenographers - By direct recruitment in accordance with the provisions of rule 15 of these rules.
