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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(1)(iii) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019

(iii)recommend to the Board, such Regulations as are consistent with this Act regarding the academic functioning of the University including discipline of students.