Madhya Pradesh High Court
Gvr Infra Projects Ltd. vs M.P. Road Develoipment Corp. Ltd. on 22 January, 2018
THE HIGH COURT OF MADHYA PRADESH
W.P. Nos. 12455/2014, 4502/2015, 5025/2015,
8289/2015, 11031/2015, 14257/2015, 16665/2015,
19905/2015, 2765/2016, 9983/2016, 11566/2016,
11639/2016, 12039/2016, 12042/2016, 16693/2016,
16706/2016, 20787/2016, 1955/2017, 4205/2017,
5423/2017, 6362/2017, 7775/2017, 9381/2017,
10679/2017, W.A. No.694/2017, W.P. No.13869/2017
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Jabalpur, Dated : 22-01-2018
Shri Greeshm Jain, Shri Shekhar Sharma, Shri Rohan Harne and
Shri P.K.Saxena, Advocates for the petitioners.
Shri Amit Seth, G.A. for the respondents/State.
At the request of learned counsel for the parties, list on 21.2.2018.
(HEMANT GUPTA) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
C