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State of Goa - Section

Section 13 in Public Libraries Membership Rules

13.

In special circumstances the Curator/Librarian, may at his discretion permit certain books from Reference Section to be borrowed for a period of not more than one week on depositing Rs. 2000/- which will be refunded only after a period of one month. However, books which are purely reference sources, rare books, out of print publications will be excluded from this criteria.