Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(3) in Orissa State Bar Council Legal Aid Rules, 1986 (3)In granting necessary advice the Legal Aid Committee concerned may be entitled to realise minimum costs necessary for preparing typing etc. or necessary papers.
