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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(6) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(6)The Commissioner or the officer authorized by him, shall examine the entries and the closing balance in the Cash book every day and affix his signature in token of such examination. He shall also verify the cash balance on hand with the Cashier/Shroff with reference to the Cash book balance every day.