Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(xxiii) in Dr. Babasaheb Ambedkar Open University Act, 1994

(xxiii)to borrow, with the approval of the State Government, whether on the security of the property of the University or otherwise, money for the purpose of the University;