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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1)(vi) in Andhra Pradesh Distillery (Manufacture of Indian made Foreign Liquor other than Beer and Wine) Rules, 2006

(vi)IF the original licence is suspended or cancelled for any reasons, the sublease shall also stand automatically suspended or cancelled as the case may be.