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State of Madhya Pradesh - Section

Section 53 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

53.

It shall be the duty of the Recognition Committee to scrutinise applications for recognition and, after considering the recommendations of the Inspecting Officers, to [sanction recognition for a fixed period and to inform the Board of its decision] [Substituted vide Notification No. Mt. 1-125-72, dated 4-8-1972.] :[Provided that the Board may at any time for reasons to be recorded in writing modify the orders passed by the Recognition Committee] [Added vide Notification No. Mt. 1-125-72, dated 4-8-1972.].
(b)Recognition of Institutions