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[Cites 0, Cited by 0] [Section 311(1)] [Section 311] [Entire Act]

State of Chattisgarh - Subsection

Section 311(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)an appeal or revision pending before any authority under any of the enactments repealed by this Act immediately before the commencement of this Act; or