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State of Maharashtra - Section

Section 20 in The Maharashtra (Urban Areas) Protection and Preservation of Trees Act, 1975

20. Power of Tree Authority to give directions.

- The Tree Authority may, from time to time, give to the Tree Officer and other Officers and servants subordinate to him such general or special directions as it thinks fit as to the policy to be followed by them in the discharge of their functions and for carrying out effectively the purposes of this Act, and such officers and servants shall comply with such directions.