Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 243P(7)] [Section 243P] [Entire Act] Greater Bengaluru City Corporation - Section 243P(7)(iii) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (iii)the overall objectives and priorities set by the Government of India and the