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Patna High Court - Orders

Sita Devi vs Hardeo Sao & Anr on 10 March, 2016

Author: Aditya Kumar Trivedi

Bench: Aditya Kumar Trivedi

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Civil Writ Jurisdiction Case No.5170 of 2013
                     ======================================================
                     Sita Devi
                                                                          .... .... Petitioner/s
                                                       Versus
                     Hardeo Sao & Anr
                                                                         .... .... Respondent/s
                     ======================================================
                     Appearance :
                     For the Petitioner/s    :    Mr.
                     For the Respondent/s      : Mr.
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE ADITYA KUMAR
                     TRIVEDI
                     ORAL ORDER

3       10-03-2016

Issue notice upon respondents as to why this application be not admitted or disposed of at the stage of admission itself, for which requisites etc. under registered cover with A/D as well as ordinary process, must be filed within two weeks, failing which this application shall stand rejected without further reference to the Bench.

List after receipt of execution report.

(Aditya Kumar Trivedi, J) siddharth/-

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