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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(1)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)in respect of any land or building lying within the jurisdiction of a municipal corporation or municipality, the annual value as assessed by or for such corporation or municipality and prevailing for the time being, and