Himachal Pradesh High Court
Hp Beverage Ltd. vs . Bhupender Singh on 3 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HP Beverage Ltd. Vs. Bhupender Singh .
COMS No. 15 of 2018 3.3.2022 Present: Mr.Navlesh Verma, Advocate, for the plaintiff.
Mr.Pranay Pratap Singh, Advocate, for defendant No. 1.
Mr.Dinesh Thakur, Additional Advocate General, for defendant No. 2, H.P. Excise and Taxation Department.
Mr.Kashmit Singh Thakur, Advocate, for defendant No. 3 Ankush Chauhan.
Ms.Kavita, Advocate, vice Ms.Aanandita Sharma, Advocate, for defendant No. 4, Ajay Rathore.
None for defendant No. 5.
Replications to the written statements have not been filed. Be filed within a period of four weeks.
List after four weeks.
(Vivek Singh Thakur), Judge.
3rd March, 2022 (Keshav) ::: Downloaded on - 03/03/2022 20:14:35 :::CIS