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[Cites 0, Cited by 0] [Section 51(8)] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(8)(e) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(e)all suggestions received through the suggestion box, and action taken as a result of the decisions made in the emergency meeting or action required to be taken, shall be placed for discussion and review in the monthly meeting of the Management Committee.