Kerala High Court
Mr. Aali vs Mr. Sachin Kumar Yadav, Ias on 13 September, 2024
Con. Case(C).No.1967 of 2024 1
2024:KER:70014
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
CON.CASE(C) NO. 1967 OF 2024
AGAINST THE ORDER/JUDGMENT DATED IN WP(C) NO.39856 OF
2023 OF HIGH COURT OF KERALA
PETITIONER:
MR. AALI
AGED 54 YEARS
S/O BAPPUTTY @ MOITHUNNY, RESIDING AT PALLATH,
KANJOOR, MOOKUTHALA, NANNAMUKKU VILLAGE, PONNANI
TALUK, MALAPPURAM DISTRICT., PIN - 679574
BY ADVS.
R.O.MUHAMED SHEMEEM
NASEEHA BEEGUM P.S.
RESPONDENT:
MR. SACHIN KUMAR YADAV, IAS
AGED 38 YEARS
FATHER'S NAME NOT KNOWN TO THE PETITIONER, THE
REVENUE DIVISIONAL OFFICER/(SDM), TIRUR,
THRIKANDIYOOR ROAD, TIRUR, MALAPPURAM DISTRICT,
MALAPPURAM., PIN - 676101
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.09.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
Con. Case(C).No.1967 of 2024 2
2024:KER:70014
VIJU ABRAHAM, J.
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Con. Case(C).No.1967 of 2024
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Dated this the 13th day of September, 2024
JUDGMENT
The learned counsel for the petitioner submits that the Contempt of Court Case is not pressed. Submission is recorded. The Contempt Case is dismissed as not pressed.
sd/-
VIJU ABRAHAM,JUDGE pm Con. Case(C).No.1967 of 2024 3 2024:KER:70014 APPENDIX OF CON.CASE(C) 1967/2024 PETITIONER'S ANNEXURES Annexure 1 A CERTIFIED COPY OF THE JUDGMENT DATED 29.11.2023 IN WPC NO. 39856 OF 2023 Annexure 2 A TRUE COPY OF THE LAWYER NOTICE DATED 24.06.2024 ISSUED TO THE RESPONDENT BY THE PETITIONER TO COMPLY WITH THE ANX-1 JUDGMENT.
Annexure 3 A TRUE COPY OF THE POSTAL ACKNOWLEDGEMENT DATED 01.07.2024.