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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Umesh Singh vs . P.C. Dhiman & Anr on 22 March, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Umesh Singh Vs. P.C. Dhiman & Anr .

COPC No.744 of 2015 a/w COPC Nos. 747

and 748 of 2015 and COPC Nos.190 and 164 of 2017 22.03.2022 Present: Mr. Ankush Dass Sood, Sr. Advocate with Mr. Ramesh Kumar Sharma, Advocate, for the petitioner(s), in all the petitions.

Mr. Dinesh Thakur, Mr. Sanjeev Sood, Additional Advocates General, with Mr. Manoj Bagga, Assistant Advocate General, for the respondent(s), in all the petitions As prayed for, list on 01.04.2022.

(Ajay Mohan Goel) Judge March 22, 2022 (Rishi) ::: Downloaded on - 22/03/2022 20:14:23 :::CIS