Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act] State of Assam - Subsection Section 24(1)(xxiii) in Cotton University Act, 2017 (xxiii)Two representatives with good records to be elected by the Post-Graduate Students of the University from amongst themselves: