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State of Odisha - Section

Section 13 in The Board's Excise Rules, 1965

13. Samples of spirit for chemical examination and its cost.

- Samples of materials used in distilleries for the manufacture of spirit and of spirit manufactured therefrom shall be sent to the Chemical Examiner for examination once in July and again in December, and at other times if required and the cost of despatch of the samples and also the prescribed fee for the examination shall be paid by the distiller.