Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 367] [Entire Act] Nagpur Province - Subsection Section 367(3) in The City of Nagpur Corporation Act, 1948 (3)The decision of an authority assessing compensation shall subject to the provisions of section 371, be final.