Section 21(2)(x) in The Dock Workers (Safety, Health And Welfare) Act, 1986

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

(x)providing for-

(i)the medical supervision;

(ii)the ambulance rooms, first aid and rescue facilities and arrangements for the removal of dock workers to the nearest place of treatment;

(iii)the safety and health organisation; and

(iv)the training of dock workers and for the obligations and rights of the dock workers for their safety and health at the work place;

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