Gauhati High Court
Dipankar Hazarika And 47 Ors vs The State Of Assam And 2 Ors on 25 February, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/11
GAHC010037412020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 1229/2020
1:DIPANKAR HAZARIKA AND 47 ORS
C/O- SUREN HAZARIKA, VILL- AZARGURI GAON, P.O- KAWOIMARI NO.2,
DIST- JORHAT, ASSAM, PIN- 785617, TET, ASSAM (LP) ROLL NO. 1700869
AND CTET (UO) ROLL 199006581
2: MANOWAR HUSSAIN
C/O- MATIOR RAHMAN
VILL- TELIPARA
P.O- BAGDOBA
P.S- DHUPDHARA
DIST- GOALPARA
ASSAM
PIN- 783123 TET ASSAM (LP) ROLL NO. 1302911
3: NIBEDITA KALITA
D/O- LATE BONGSHIDHAR KALITA
VILL- POKAMURA BAHEK GAON
P.O- BORBHETA
DIST- JORHAT
ASSAM
PIN- 785004
TET ASSAM (LP) ROLL 1702034
4: DIPANJALI DUTTA
D/O- SRI GOHIN CH DUTTA
VILL- DOHUTIA
P.O- DOHUTIA
DIST- JORHAT
ASSAM
PIN- 785617
TET
ASSAM (UP) ROLL NO. 1700860
5: SUMI PHUKON
Page No.# 2/11
W/O- SANJIB GOGOI
VILL- BONGAON
P.O- BONGAON
DIST- GOLAGHAT
ASSAM
PIN- 785611
TET
ASSAM (UP) ROLL NO. 1403330
6: SANGEETA BORA
D/O- PRAFULLA BORAH
VILL- KAKODONGA KOCHALIAL GAON
P.O- NAMKHATOWAL
DIST- GOLAGHAT
ASSAM
PIN- 785626
CTET (UP) ROLL 107002312
7: SANGITA BHUYAN
D/O- TONKESWAR BHUYAN
VILL- KAKODONGA NAMKHATOWAL GAON
P.O- NAMKHATOWAL
DIST- GOLAGHAT
ASSAM
PIN- 785626
TET ASSAM (UP) ROLL 1403252
8: AMI NEOG
C/O- BUPESWAR NEOG
VILL- CHANGMAI
P.O- PHULPANICHIGA
DIST- SIVASAGAR
ASSAM
PIN- 785683
TET
ASSAM
(UP)
ROLL NO. 2800045
9: DIPAM JYOTI DUTTA
S/O- MAKHON DUTTA
VILL- DIHINGIA GAON
P.O- CHENGELI GAON
DIST- JORHAT
ASSAM
PIN- 785010
TET ASSAM (UP) ROLL 1700850
Page No.# 3/11
10: MAMUMONI SARMAH
S/O- BHUGIL NEOG
VILL- KAKOPATHER
P.O- KAKOPATHER
DIST- TINSUKIA
ASSAM
PIN- 785675 TET
ASSAM
(UP) ROLL NO. 3101654
11: SISURAM DAS
S/O- AKON CH DAS
VILL- TORFAT GAON
P.O- BAMBORAHI
DIST- GOLAGHAT
ASSAM
PIN- 785626
TET
ASSAM (LP) ROLL NO. 677935
12: PUROBI GOGOI
S/O- LATE MADHAB GOGOI
VILL- CHAKIMUKH
P.O- CHAKIMUKH
NAZIRA
DIST- SIVASAGAR
ASSAM
PIN- 785685
TET
ASSAM (LP AND UP) ROLL NO. 2801809
13: BINITA BHARALI
D/O- BHASKARJYOTI BARMAN
VILL- BILTOLA
BANIPUR PATH
H NO. 17
DIST- KAMRUP(M)
ASSAM
TET
ASSAM (LP) ROLL 1807869
14: MONTU DAS
S/O- DHARANIDHAR DAS
VILL AND P.O- SIKARHATI
DIST- KAMRUP
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1903686
Page No.# 4/11
15: MANABI RAJBONGSHI
W/O- DULAL TALUKDAR
VILL- KUMARIKATA
P.O- DEHAR KALAKUCHI
DIST- DARRANG
ASSAM
CTET (UP) ROLL NO. 106024731
16: SIKHAMONI SAHARIA
D/O- BANESWAR SAHARIA
VILL- NA BHETI
P.O- MORIGAON
DIST- MORIGAON
ASSAM
DIST- MAJULI
ASSAM
TET 2504365
17: BULMONI NATH
S/O- RAJEN CH NATH
VILL- SONARIATI
P.O- RANGACHAHI
DIST- MAJULI
ASSAM
TET
ASSAM (UP)
ROLL NO. 2400303
18: GITANJALI DEKA
D/O- LATE PRADIP CH DEKA
VILL NO. 1 HAZARIKAPARA
P.O- HAZARIKAPARA
P.S- SIPHAJHAR
DIST- DARRANG
ASSAM
TET
ASSAM (LP) ROLL 0801715
19: NUR JAHAN BEGUM
D/O- MD. NIJAM ALI
VILL- KHAMAR MANIKPUR
P.O- KRISHNAI
DIST- GOALPARA
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1303896
Page No.# 5/11
20: ROSIDA BEGUM
W/O- INAMUDDIN AHMED
VILL AND P.O- NAHARANI
DIST- GOLAGHAT
ASSAM
TET
ASSAM (LP AND UP)
ROLL NO. 1402888
21: RAJANI HAZARIKA
S/O- LATE DEHIRAM HAZARIKA
VILL- JALAH
NAGAON
P.O- OPAR UJARA
TET
ASSAM
(LP) ROLL 2607240
22: SWAPANA DUTTA
D/O- NAGENDRA DUTTA
VILL- CHAPRAKATA PART-1
P.O CHAPRAKATA
DIST BONGAIGAON
TET
ASSAM (LP) ROLL NO. 105135
23: PARINITA BISWAS
D/O- RAKHAL BISWAS
VILL NAYAPARA PART-I
P.O- CHAPRAKATA
DIST- BONGAIGAON
ASSAM
TET
ASSAM
ROLL NO. 06000448 IN SERVICE SINCE 2012
24: DEBAJYOTI BORA
S/O- DIMBESWAR BORA
VILL- GHURIA GAON
P.O UPAR UZARA
DIST- NAGAON
ASSAM
TET
ASSAM (LP) ROLL NO. 2610947
25: BASANTA KR SAIKIA
S/O- LATE MANIK CH SAIKIA
VILL- KHETRI GAON
Page No.# 6/11
P.O- CHAKALA GHAT
DIST- NAGAON
ASSAM
TET
ASSAM (UP) ROLL NO. 2601169
26: HEREMBA NATH
S/O- LATE KESHAB NATH
VILL- GITANAGAR
P.O- GOALPARA
DIST- GOALPARA
TET
ASSAM (LP AND UP) ROLL NO. 1301893
27: RAJAMONI SAIKIA
S/O- LATE BHARAT CH SAIKIA
VILL- BORBHETI SONARI GAON
P.O- BORBHETI
DIST- SONARI
ASSAM
TET
ASSAM (UP) ROLL NO. 2607101
28: HIRALAL BORPHUKAN
S/O- BIRESWAR PHUKAN
VILL- TILOIBARI NEPALI GAON
P.O- TILOI NAGAR
DIST- DIBRUGARH
ASSAM
TET
ASSAM (LP AND UP) ROLL NO. 1101137
29: MOMI SONOWAL
D/O- LATE NABA SONOWAL
VILL- RUPAI SAIDING
BIJAY NAGAR
DIST- TINSUKIA
ASSAM
TET
ASSSAM (UP) ROLL NO. 3101836
30: BUDDHA BIKASH HAZARIKA
S/O- RAJANIKANTA HAZARIKA
VILL- MELAMORA
DIST- GOLAGHAT
ASSAM
TET
ASSAM (UP) ROLL NO. 1400592
Page No.# 7/11
31: LAKHI PRASAD CHUTIA
S/O- SRI UMESH CHUTIA
VILL- BURKHA KURI
DIST- DHEMJAI- 787026
ASSAM
PIN- 787026
TET
ASSAM (LP AND UP) ROLL NO. 0902619
32: BIPUL SAIKIA
S/O- LILA KANTA SAIKIA
VILL- KAKAYAL
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (LP AND UP) ROLL NO. 0900723
33: BUBUL SAIKIA
S/O- BHUGMAN SAIKIA
VILL- MICHAMARI
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (UP)
ROLL NO. 0900869
34: PRANAB BORUAH
S/O- LATE BOLAI BORUAH
VILL- MORA GAON
P.O- BORDOLONI
DIST- DHEMAJI
ASSAM
PIN- 787026
TET
ASSAM (LP) ROLL 0904007
35: ATUL BURAGOHAIN
S/O- LATE JAGESWAR BURAGOHAIN
VILL- GOHAIN CHAPORI
P.O- KHALIHAMARI
DIST- DHEMAJI
ASSAM
PIN- 787053
TET
ASSAM (UP) ROLL 0900302
Page No.# 8/11
36: MAMI DAS
D/O- LATE DHANJYOTI DAS
VILL- WEST JALUKBARI
NAMGHAR PATH
P.O- GUWAHATI UNIVERSITY
DIST- KAMRUP (M)
ASSAM
PIN- 781014
TET 1810657
37: SUKRESWAR BORDOLOI
S/O- HAZARU BORDOLOI
VILL- CHIKABARI
DIST- MORIGAON
ASSAM
PIN- 782105
TET ROLL NO. 2504460
38: BABITA DEKA
W/O- MAKUNDA DEKA
VILL NO.1 GERIMARI
DIST- DARRANG
ASSAM
PIN- 784125
TET
ASSAM (LP AND UP)
ROLL NO. 0800676
39: SIDDHESWAR RABHA
S/O- KARMESWAR RABHA
VILL- BARJHAR
P.O- BORDUAR
DIST- KAMRUP
ASSAM
PIN- 781120
TET
ASSAM
ROLL NO. 1906456
40: GAKUL DEKA
S/O- LATE MANIK DEKA
VILL AND P.O- BARKOLA
DIST- NAGAON
ASSAM
PIN- 782144
TET
ASSAM
Page No.# 9/11
ROLL NO. 2602357
41: TASMIA SULTANA
VILL- TALIKATA
P.O AND P.S- MONIBORI
DIST- MORIGAON
ASSAM
PIN- 782126
CTET (LP AND UP) ROLL NO. 106030125
42: DIPANWITA HAZARIKA
D/O- TANKESWAR HAZARIKA
VILL- CHITRANAGAR TONGLA
DIST- UDALGURI
BTAD
TET
ASSAM
ROLL NO. 2602457
43: BISHNU PRASAD LASKAR
S/O- LATE MOHESWAR LASKAR
VILL AND P.O- BALIGAON
RAHA
DIST- NAGAON
ASSAM
PIN- 782144
TET
ASSAM (LP) ROLL NO. 2601469
44: JAHIDA BEGUM
W/O- ZAKIR HUSSAIN
VILL- HALDHIA GAON
P.O- GHUGUBARI
DIST- BARPETA
ASSAM
PIN- 781319
TET
ASSAM (UP)
ROLL NO. 0203302
45: JAMILA KHATUL
D/O- MD. FAZRUL HOQUE
VILL AND P.O- ASONIKANDI
DIST- DHUBRI
ASSSAM
CTET (LP)
ROLL NO. 106029987
Page No.# 10/11
46: MOTLAB ALI SK
S/O- GOLAPUDDIN
VILL GERAMARI PART-I
P.O- GERAMARI
DIST- DHUBRI
ASSAM
PIN- 783339
CTET (LP AND UP)
ROLL 1005093
47: KAMAL SARMAH
S/O- KRISHNA LAL SARMAH
VILL- HAKAMA JAMUGURIHAT
P.O- PANPUR
DIST- SONITPUR
PIN- 784180
CTET (LP)
ROLL NO. 105041010
48: MUNINDRA MOHAN DAS
S/O- RAMESH CH DAS
VILL- KAMRUP GAON
P.O- SIKARHATI
DIST- KAMRUP
ASSAM
PIN- 782103
TET (LP AND UP) ROLL NO. 1907016 (LV 60
VERSUS
1:THE STATE OF ASSAM AND 2 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
EDUCATION (ELEM) DEPTT, DISPUR, GUWAHATI- 781006
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 781019
3:THE UNION OF INDIA
REP. BY THE JOINT SECRETARY TO THE GOVT OF INDIA
DEPTT OF SOCIAL EDUCATION AND LITERACY
MIN OF HRD
SHASTRI BHAWAN
NEW DELHI- 11000
Advocate for the Petitioner : MR. A DEKA
Page No.# 11/11
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
HON'BLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
25.02.2020 Issue notice, returnable on 27.02.2020. No formal steps are called for in respect of the respondents, as they are duly represented. However, extra copies of the writ petition be served upon the learned counsel appearing for the respondents.
List on 27.02.2020 along with WP(C) No.854/2020.
Sd/- N. Kotiswar Singh JUDGE Comparing Assistant