Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 56] [Section 3] [Entire Act] Union of India - Subsection Section 3(g) in The Mines And Minerals (Development And Regulation) Act, 1957 (g)"prospecting license" means a license granted for the purpose of undertaking prospecting operations;
