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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1)(iv) in RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003

(iv)the difficulties which may arise in case of removal of such unauthorized development or the contravention of the provisions of the plan;