Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(2)(a) in Shri Govind Guru University Act, 2015

(a)subject to the provisions of this Act and the approval of the State Government,-
(i)make provisional Statutes necessary for constituting the aforesaid authorities and regulating the procedure at their meetings and the transaction of their business;
(ii)draw up any rules that may be necessary for constituting the aforesaid authorities;