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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(4) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(4)The Expert Committee, while considering the proposal and the Project Report, may call for such other information from the Sponsoring Body as it thinks proper for the purpose.